Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 23]

Supreme Court - Daily Orders

Commnr. Of Income Tax, Rajasthan vs M/S. Mewar Oil & General Mills Ltd. on 7 May, 2015

Bench: A.K. Sikri, Rohinton Fali Nariman

     ITEM NO.109(MM)                           COURT NO.12               SECTION IIIA

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Civil Appeal             No(s).    2486/2005

     COMMNR. OF INCOME TAX, RAJASTHAN                                Appellant(s)

                                                    VERSUS

     M/S. MEWAR OIL & GENERAL MILLS LTD.                             Respondent(s)

     (with office report)

     WITH
     C.A. No. 2792/2005
     (With Office Report)


     Date : 07/05/2015 These appeals were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE A.K. SIKRI
                         HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

     For Appellant(s)                  Mr. Arijit Prasad,Adv.
                                       Mr. Parvesh Thakur,Adv.
                                       Mrs. Anil Katiyar,Adv.
                                       Mr. B. V. Balaram Das,Adv.

     For Respondent(s)                 Mr. Ankit Virmani,Adv.
                                       Mr. Ashish Kothari,Adv.for
                                       M/s. S. Narain & Co.

             UPON being mentioned by the counsel the Court made the following
                                        O R D E R

List after two weeks.

(SUMAN WADHWA) (SUMAN JAIN) AR-cum-PS COURT MASTER Signature Not Verified Digitally signed by Suman Wadhwa Date: 2015.05.07 16:49:08 IST Reason: