Supreme Court - Daily Orders
Commnr. Of Income Tax, Rajasthan vs M/S. Mewar Oil & General Mills Ltd. on 7 May, 2015
Bench: A.K. Sikri, Rohinton Fali Nariman
ITEM NO.109(MM) COURT NO.12 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 2486/2005
COMMNR. OF INCOME TAX, RAJASTHAN Appellant(s)
VERSUS
M/S. MEWAR OIL & GENERAL MILLS LTD. Respondent(s)
(with office report)
WITH
C.A. No. 2792/2005
(With Office Report)
Date : 07/05/2015 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Appellant(s) Mr. Arijit Prasad,Adv.
Mr. Parvesh Thakur,Adv.
Mrs. Anil Katiyar,Adv.
Mr. B. V. Balaram Das,Adv.
For Respondent(s) Mr. Ankit Virmani,Adv.
Mr. Ashish Kothari,Adv.for
M/s. S. Narain & Co.
UPON being mentioned by the counsel the Court made the following
O R D E R
List after two weeks.
(SUMAN WADHWA) (SUMAN JAIN) AR-cum-PS COURT MASTER Signature Not Verified Digitally signed by Suman Wadhwa Date: 2015.05.07 16:49:08 IST Reason: