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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(xvi) in Tamil Nadu Panchayats (Elections) Rules, 1995

(xvi)"marked copy of the electoral roll" means a copy of the electoral roll set apart for the purpose of marking the names of electors to whom ballot paper or ballot papers are issued at an election or elections;