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[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

State of Himachal Pradesh - Subsection

Section 37(1)(b) in Himachal Pradesh Co-Operative Societies Act, 1968

(b)remove the member and get the vacancy filled up for the remaining period of the outgoing member, according to the provisions of this Act, the rules and the bye-laws.