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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(b) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003

(b)acquire either directly or indirectly any financial or other interest of the nature specified in clause (g) of Section 9 for a period of two years from the date of such cesser;