Delhi High Court - Orders
Shri Ji Projects vs Curo India P Ltd on 13 August, 2024
$~40
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO 238/2017
SHRI JI PROJECTS .....Appellant
Through: Ms. Anusuya Selwan with Mr. B.,
Advocates.
versus
CURO INDIA P LTD .....Respondent
Through: Mr. Varinder Kr. Sharma, Advocate.
Mr. Pranav Arora, Advocate.
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN
ORDER
% 13.08.2024
1. No time left as there is a Special Bench today with HMJ Suresh Kumar Kait.
2. Re-notify on 05th November, 2024.
MANOJ JAIN, J AUGUST 13, 2024 st This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/08/2024 at 04:18:39