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[Cites 0, Cited by 0] [Section 55A(1)] [Section 55A] [Entire Act]

State of Chattisgarh - Subsection

Section 55A(1)(d) in The Chhattisgarh Motor Vehicles Rules, 1994

(d)For reservation of any other number not specified in subclauses (a), (b) and (c) of this rule within thousands numbers from the last number assigned in serial order on payment of a fee of Rs. 2000/- (Rupees Two Thousand) for each registration mark.