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[Cites 0, Cited by 0] [Section 16] [Entire Act]

UT Ladakh - Subsection

Section 16(1) in The University of Ladakh Act, 2018

(1)The Controller of Examinations of the Cluster University shall be a whole-time officer of the Cluster University and shall be appointed by the University Council on the recommendation of the Selection Committee constituted in accordance with the provisions of Section 34 of this Act on such terms and conditions as the University Council may from time to time prescribe.