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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Uttarakhand - Subsection

Section 29(2)(j) in National Law University of Uttarakhand Act, 2011

(j)probe into any unauthorized expenditure and other financial irregularities and suggest to the competent authority, disciplinary action against persons as fault.