Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Punjab - Subsection

Section 33(2)(a) in Punjab Transparency in Public Procurement Act, 2019

(a)quotations shall be requested from as many potential bidders as practicable, subject to a minimum of three;