Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 15 in The Orissa Press Representatives' Accreditation Rules, 1966

15. Effect of accreditation.

- Accreditation does not confer any official status on a correspondent. Government merely recognises that the accredited correspondent represents the newspaper or news agency which employs him. Correspondents should not state this in letter-heads and visiting cards.