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[Cites 0, Cited by 0] [Section 81] [Entire Act]

Union of India - Subsection

Section 81(1) in The Coal Mines Regulations, 2011

(1)Every part of a winding installation, including headgear shall be of sound construction and adequate strength, and shall be maintained in safe working order:Provided that in case of any doubt as to the construction and strength of the installation, it shall be referred to the Chief Inspector for decision.