Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 369(1)] [Section 369] [Entire Act]

State of Jharkhand - Subsection

Section 369(1)(e) in Jharkhand Municipal Act, 2011

(e)place or leave, during its conveyance, a corpse or part of a corpse, on or near any street without urgent necessity,