Section 13(1)(h) in Andhra Pradesh (Andhra Area) Town-Planning Act, 1920
(h)any other particulars or plans that may be prescribed or specially required by the [State Government] [The words 'Provincial Government' were Substituted For the words 'local Government' by the A.O.1937 and the word 'State' was Substituted For Provincial by the A.O.1950.].