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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(c) in The Rules for Payment Of Grant-in-Aid to Non-Government Educational, Cultural & Physical Education Institutions, 1963

(c)Non-recurring grant up to Rs. 25,000/- without the concurrence of the Grant-in-aid Committee.