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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14(8) in Madhya Pradesh Electricity Regulatory Commission (Conduct of Business) (Revision-I) Regulations, 2016

(8)In default of compliance with the requirements of the Regulations or directions of the Commission as regards the service of notices, summons or processes or the publication, the Commission may either dismiss the petition or give such other or further directions, as it thinks fit.