Himachal Pradesh High Court
Tanuja Kumari & Ors. vs . State Of Hp & Ors. on 17 June, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Tanuja Kumari & Ors. Vs. State of HP & Ors.
CWP No.1547 of 2022 .
17.6.2022 Present:- Mr. Jeevan Kumar, Advocate, for the petitioners.
Mr. Ashok Sharma, Advocate General with M/s Vinod Thakur & Shiv Pal Manhans, Additional. Advocates General with M/s Bhupender Singh Thakur & Yudhvir Singh Thakur, Dy. Advocates General for the respondents-State.
Mr Rajinder Thakur, Advocate, for respondent No 3.
r to Reply within three weeks. List on 8.7.2022.
( Tarlok Singh Chauhan) [[[ Judge (Chander Bhusan Barowalia) Judge 17th June, 2022 (Guleria) ::: Downloaded on - 18/06/2022 20:03:31 :::CIS