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Himachal Pradesh High Court

Tanuja Kumari & Ors. vs . State Of Hp & Ors. on 17 June, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Tanuja Kumari & Ors. Vs. State of HP & Ors.

CWP No.1547 of 2022 .

17.6.2022 Present:- Mr. Jeevan Kumar, Advocate, for the petitioners.

Mr. Ashok Sharma, Advocate General with M/s Vinod Thakur & Shiv Pal Manhans, Additional. Advocates General with M/s Bhupender Singh Thakur & Yudhvir Singh Thakur, Dy. Advocates General for the respondents-State.

Mr Rajinder Thakur, Advocate, for respondent No 3.

r to Reply within three weeks. List on 8.7.2022.

( Tarlok Singh Chauhan) [[[ Judge (Chander Bhusan Barowalia) Judge 17th June, 2022 (Guleria) ::: Downloaded on - 18/06/2022 20:03:31 :::CIS