Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12E] [Entire Act] State of Andhra Pradesh - Subsection Section 12E(6) in Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 (6)Every order passed in appeal under this section shall, subject to the provisions of Section 12-F and 12-G be final.
