Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(c) in The Rajasthan Grant-in-Aid to Agricultural Institutions Rules, 1977

(c)Rules governing private tuitions and appearing at public examinations for members of the staff of the institution shall not be more liberal than those prescribed for Government institutions of the same type and standard.