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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(1) in The U.P. Excise Constables, Drivers and Tari Supervisors Service Rules, 1983

(1)For the purpose of direct recruitment to the posts of Excise Constables and Drivers in ordinary scale in a Region :
(i)Deputy Excise Commissioner or Assistant Excise Commissioner in charge of the Region concerned; and
(ii)Two Assistant Excise Commissioner or Superintendent, Excise of the Region concerned, or an adjoining Region, nominated by the Excise Commissioner.