Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 43C(1)] [Section 43C] [Entire Act]

Union of India - Subsection

Section 43C(1)(g) in The Arbitration And Conciliation Act, 1996

(g)Chief Executive Officer-Member-Secretary, ex officio.