Section 10 in The M.P. Legislative Assembly Ex-Members (Free Transit By Railway) Rules, 1996
10. Coupon Hooks and Coupons not transferable.
(1)The coupon books issued under these Rules and the coupons therein shall be non-transferable and shall be used only for journeys by the persons in whose favour they are issued.(2)In the event of any person ceasing to be an ex-member, the coupon book shall be returned to the Secretary.
