Section 60(2)(B) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

(B)[ Above lease may be granted under the following preferential order: [Vide Notification No. 3736/1-2/95-Ra-2, dated 17th October, 1995.]

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