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State of Punjab - Section

Section 12 in Punjab Regional and Town Planning and Development (General) Rules, 1995

12. Building rules.

- The Punjab Urban Estate (Development and Regulation) Rules, 1974 so far as they are not in consistent with the provisions of the Act, shall mutatis matandis apply in respect of matters specified in sub- section (2) of section 43 till the date rules are made under clause (i) of sub-section (2) of section 180. (Sections 43(9) 12 and 180(2)(i).)