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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(3) in The West Bengal Preservation Of Historical Monuments And Objects And Excavation Of Archaeological Sites Act, 1957.

(3)A person aggrieved by an order made under this section may appeal to the Commissioner, who may cancel or modify if and whose decision shall be final.