Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 21] [Entire Act] Union of India - Section Section 171 in The Representation of the People Act, 1951 171. Repeal of Act 39 of 1920.— Repealed by the Repealing and Amending Act, 1957 (36 of 1957), section 2 and the First Schedule (w.e.f. 17-9-1957).
