Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 3 in U.P. State Legislature (Member's Emoluments and Pension) Rules, 1981 3. Insertion of new From 'EEE'. - In the said rules, after from 'EE', the following shall be inserted, namely -Form EEE(See Rule 19-C)
