Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(ix) in The Central Silk Board Silkworm Seed Regulations, 2010

(ix)authenticate the seed sold by him with stamping including name date of transaction, stage of the seed sold.