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State of Tamilnadu - Section
Section 4 in Tamil Nadu Government Servants (Conditions of Service) Act, 2016
4. Classification.
- Persons holding posts under the Government shall be classified into following groups, namely:-| Group A | Employees in posts drawing Grade Pay ofRs.6,600/- and b above; |
| Group B | Employees in posts drawing Grade Pay ofRs.4,400/- and above, but below Rs.6,600/-; |
| Group C | Employees in posts drawing Grade Pay ofRs.1,400/- and above, but below Rs.4,400/-; |
| Group D | Employees in posts drawing Grade Pay ofRs.1,300/-. |