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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Maharashtra - Subsection

Section 1(1) in Nagpur rules Relating to the Election of Councillors

(1)These rules apply to the election of Councillors as specified below, namely -
(a)Forty-two elected by wards;
(b)Two elected by the registered trade unions having their registered offices at Nagpur.