Chattisgarh High Court
S.K. Dixit vs Shri Mudit Kumar Singh 33 ... on 5 April, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
CONT No. 212 of 2019
05.04.2019 Ms. Astha Shukla, counsel for the petitioner.
Mr. Majid Ali, counsel for the respondent.
At the request of counsel for the petitioner, list this case after three weeks.
Sd/-
(P. Sam Koshy) JUDGE Rohit