Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 3 in The Bengal Village Chaukidari Act, 1871 3. Commencement of assessment to take effect within fifteen days. - Every assessment so made shall commence and take effect upon the expiration of fifteen days from the publication of such list.
