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[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Rajasthan - Subsection

Section 76(iii) in University of Udaipur Officers (Conditions of Service) Rules, 1976

(iii)Recovery from pay of the whole or part of any pecuniary loss or caused to the University by negligence or breach of the rules of the University orders or directions of superior authorities.