Rajasthan High Court - Jodhpur
Ramnivas vs Shri Rajeshwar Singh on 23 July, 2021
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 153/2021 Ramnivas
----Petitioner Versus Shri Rajeshwar Singh
----Respondent For Petitioner(s) : Mr. Anirudh Purohit For Respondent(s) : Mr. Shashank Sharma for Mr. Harish Purohit JUSTICE DINESH MEHTA Order 23/07/2021 Mr. Shashank Sharma, associate to Mr. Harish Purohit, also appears for respondent No.4.
Service is, therefore, complete.
List this case on 20.08.2021.
(DINESH MEHTA),J 78-skm/-
(Downloaded on 26/07/2021 at 08:46:24 PM)Powered by TCPDF (www.tcpdf.org)