Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] Bengal Presidency - Section Section 2 in Bengal General Clauses Act, 1899 2. Repeal of Bengal Act No. 5 of 1867 - [Rep. by s. 4 and the Third Sch. of the Amending Act, 1903 (1 of 1903)].General Definitions
