Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 17 in The Assam State Electricity Board Engineering Service Regulations, 1973

17. Leave, pension and other matters.

- In respect of leave, pension and other matters not expressly provided for in these Regulations, the members of the service shall be governed by such regulations as may have been or may hereafter be framed by the Board under Section 79(C) of the Electricity (Supply) Act, 1948.