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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Chattisgarh - Subsection

Section 61(2) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(2)The Notification issued under sub-section (1) shall remain in operation for a period of one year from the appointed date and the State Government may, from time to time, extend the period or such further period as it may think fit so, however that the total period of operation of the notification does not exceed three years.