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[Cites 0, Cited by 0] [Section 68] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 68(5) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(5)The District Panchayat may create and fill up such other posts in such number as may from time to time be necessary with the prior approval of the Administrator:Provided that no post shall be created for which no budget provision is made and is not provided in the staffing pattern approved by the Administrator as provided under sub-section (6).