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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(b) in The Karnataka Lifts, Escalators And Passenger Conveyors Act, 2012

(b)“Balustrade“ means a part of the escalator/moving walk which ensures the user's safety by providing stability, protecting from moving parts and supporting the handrail;