Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 352S(6)] [Section 352S] [Entire Act] Union of India - Subsection Section 352S(6)(a) in The Merchant Shipping (Amendment) Act, 2002 (a)refuses or wilfully neglects to comply with a notice under this section; or