Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 39] [Section 240] [Entire Act] Union of India - Subsection Section 240(2) in Government of India Act, 1935 (2)No such person as aforesaid shall be dismissed from the service of His Majesty by any authority subordinate to that by which he was appointed.