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[Cites 0, Cited by 0] [Section 110(2)] [Section 110] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 110(2)(xv) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015

(xv)In Schedule XX in the reference title the number "110" shall be substituted, with the number "114".