Delhi High Court
Commissioner Of Income Tax ... vs Flex International Pvt. Ltd. on 16 April, 2015
Author: S. Ravindra Bhat
Bench: S. Ravindra Bhat, R.K.Gauba
$~19-23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
Decided on: April 16,2015
+ ITA 470/2014
COMMISSIONER OF INCOME TAX (CENTRAL)-III .... Appellant
Through: Ms.Suruchi Aggarwal, Adv.
versus
FLEX INTERNATIONAL PVT. LTD. ..... Respondent
+ ITA 484/2014
ANANT OVERSEAS PVT. LTD. ..... Respondent
+ ITA 518/2014
APOORVA EXTRUSION PVT. LTD. ..... Respondent
+ ITA 523/2014
ANSHIKA INVESTMENT PVT. LTD. ..... Respondent
+ ITA 524/2014
A.R. LEASING PVT. LTD. ..... Respondent
Through: Mr.M.P.Rastogi and Mr. K.N.Ahuja,
Advs.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE R.K.GAUBA MR. JUSTICE S. RAVINDRA BHAT % For detailed judgment, the decision dated 16.04.2015 in ITA 467/2014 may be referred to.
S. RAVINDRA BHAT, J R.K.GAUBA, J APRIL 16, 2015/mr ITA 470/2014 & etc. Page 1 of 1