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Delhi High Court

Commissioner Of Income Tax ... vs Flex International Pvt. Ltd. on 16 April, 2015

Author: S. Ravindra Bhat

Bench: S. Ravindra Bhat, R.K.Gauba

$~19-23
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                         Decided on: April 16,2015
+     ITA 470/2014
      COMMISSIONER OF INCOME TAX (CENTRAL)-III .... Appellant
                    Through: Ms.Suruchi Aggarwal, Adv.

                          versus

       FLEX INTERNATIONAL PVT. LTD.                        ..... Respondent
+      ITA 484/2014
       ANANT OVERSEAS PVT. LTD.                            ..... Respondent

+      ITA 518/2014
       APOORVA EXTRUSION PVT. LTD.                         ..... Respondent

+      ITA 523/2014
       ANSHIKA INVESTMENT PVT. LTD.                        ..... Respondent

+      ITA 524/2014
       A.R. LEASING PVT. LTD.                              ..... Respondent

                          Through:     Mr.M.P.Rastogi and Mr. K.N.Ahuja,
                                       Advs.
       CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE R.K.GAUBA MR. JUSTICE S. RAVINDRA BHAT % For detailed judgment, the decision dated 16.04.2015 in ITA 467/2014 may be referred to.

S. RAVINDRA BHAT, J R.K.GAUBA, J APRIL 16, 2015/mr ITA 470/2014 & etc. Page 1 of 1