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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(2)(c) in The Khadi And Village Industries Commission Act, 1956

(c)the delegation of powers and duties to [* * *] [Certain words [the Chief Executive Officer or] omitted by Act 10 of 2006 (w.e.f. 22.3.2006)] any employee of the Commission;