Supreme Court - Daily Orders
Santiago Martin vs Union Of India on 13 October, 2023
Bench: Aniruddha Bose, Bela M. Trivedi
ITEM NO.38 COURT NO.6 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No. 22409/2023
(Arising out of impugned final judgment and order dated 21-09-2023
in WA No. 1450/2023 passed by the High Court Of Kerala At
Ernakulam)
SANTIAGO MARTIN & ANR. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and IA No.208948/2023-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES )
Date : 13-10-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
HON'BLE MS. JUSTICE BELA M. TRIVEDI
For Petitioner(s) Mr. C A Sundaram, Sr. Adv.(N/P)
Ms. Rohini Musa, AOR
Mr. Abhishek Singh, Adv.
Mr. Amit Bhalla, Adv.
Mr. Abhishek Gupta, Adv.
Mr. Zafar Inayat, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Accommodation is asked for on behalf of the petitioners.
List on 18.10.2023. (SNEHA DAS) Signature Not Verified (VIDYA NEGI) SENIOR PERSONAL ASSISTANT Digitally signed by SNEHA DAS Date: 2023.10.13 ASSISTANT REGISTRAR 17:13:43 IST Reason: