Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 2 in The Tolls on Roads and Bridges Act, 1875 2. [Act XV of 1864 deemed to have been extended to Bombay Presidency from 30th July, 1864.] - Repealed Act XVI of 1895.
