Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 442] [Entire Act] State of Madhya Pradesh - Subsection Section 442(21) in Criminal Courts - Rules and Orders (21)Bonds for keeping the peace under Section 106 or bonds under Section 562 of the Code or any similar bonds.The following papers shall be subsequently added to complete the record:-