Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 9] [Entire Act] Union of India - Section Section 27 in The Designs Act, 2000 27. Privilege of reports of Controller.— Reports of or to the Controller made under this Act other than the report referred to in section 45 shall not in any case be published or be open to public inspection.
