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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(v) in A.P. Farmers Organisation Rules, 1997

(v)to prepare annual and long-term financial and works plans and prioritize works for maintenance/repairs/ upkeep, rehabilitation of the irrigation system as per the directions of the Government (or) Commissioner;