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[Cites 0, Cited by 0] [Section 17B(2)] [Section 17B] [Entire Act]

State of Gujarat - Subsection

Section 17B(2)(b) in The Bombay Borstal Schools Act, 1929

(b)who has broken any of the conditions of the licence granted to him under section 14, to appear before the Investigating Committee within such time and at such place as may be specified in the order.