Section 19(2)(h) in The Shree Shanaishwar Devasthan Trust (Shingnapur) Act, 2018

[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

(h)to do all other acts and things, including grant of licences, which he is empowered to do by the Committee or under the regulations:

Legal Document View